(1.) S.A. No. 780 of 2014
(2.) The second appeals have been admitted and the following substantial questions of law are formulated for consideration in these second appeals:-
(3.) O.S. No. 26 of 2009 has been laid by the appellant for declaration and permanent injunction.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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