DR. E. MURALIDHARAN Vs. THE SECRETARY UNION OF INDIA HIGHER EDUCATION, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF INDIA, NEW DELHI 110001

Referred Judgements :-

SRINIVASA REDDY V. KARNATAKA [REFERRED TO]
DR. M.S. ANANTH V. DR. E. MURALIDHARAN [REFERRED TO]
STATESMAN PRIVATE LIMITED VS. H R DEB [REFERRED TO]
STATE ANTI CURRUPTION BRANCH GOVT OF NCT OF DELHI VS. R C ANAND [REFERRED TO]
MUKHTAR UL AZIZ VS. STATE OF J and K [REFERRED TO]
A RAMACHANDRAN VS. A ALAGIRISWAMIGOVT PLEADER HIGH COURTMADRAS [REFERRED TO]
DINESHWAR PRASAD VS. STATE OF BIHAR [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]