(1.) This appeal is filed as against the dismissal of the suit filed by the appellant for specific performance.
(2.) For the sake of convenience, the parties are arrayed as per the ranking before the trial court.
(3.) The brief facts of the appeal are as follows :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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