DURAI GUNASEKARAN Vs. INSPECTOR OF POLICE

JUDGEMENT

(1.) This petition seeks to call for the records in Crime No.359 of 2012 on the file of the Inspector of Police, Central Crime Branch, Team XVII, Egmore, Chennai and to quash the same.

(2.) The case is one wherein the petitioners herein are alleged to have committed the offences under Ss. 420, 448, 465, 467, 468, 471 r/w. 465 and 120(B) of IPC.

(3.) The brief facts of the petitioners' case: