K.K. PUDUR RESIDENCE WELFARE ASSOCIATION, REP. BY ITS PRESIDENT, 5/6 BHAVANI STREET, KAVERI NAGAR, K.K. PUDUR COIMBATORE Vs. THE DISTRICT COLLECTOR COIMBATORE DISTRICT, OFFICE OF THE DISTRICT COLLECTOR COIMBATORE

JUDGEMENT

(1.) All the three writ petition, pertain to a common issue namely 'encroachment on either side of a Public Road/Cart Track'. Therefore, all the three writ petitions were tagged and heard together. We propose to dispose off all the three writ petitions by this common order.

(2.) We deem it necessary to set out the factual matrix containing facts that are necessary for clarity in understanding this order, sans unnecessary details, particulars and facts.

(3.) FACTUAL MATRIX :