REGENT COMPUTRONICS PVT. LTD.

GURUVAMMAL Appellant

V/S

ALAGAMMAL Respondents

Referred Judgements :-

SURAJ RATTAN THIRANI VS. AZAMABAD TEA COMPANY LIMITED [REFERRED TO]
ALKA GUPTA VS. NARENDER KUMAR GUPTA [REFERRED TO]
BOND FOOD PRODUCTS PRIVATE LTD VS. PLANTERS AIRWAYS LTD [REFERRED TO]
RANJITH AMMAL VS. SIVASUBRAMANIAN [REFERRED TO]
G ALAGARSAMY VS. R SEENIVASAN [REFERRED TO]

JUDGEMENT

(1.) The defeated defendants are the appellants herein.

(2.) The plaintiffs filed the suit, in O.S.No.405 of 1998, before the learned District Munsif, Thirumangalam, seeking the relief of permanent injunction.

(3.) After contest, the learned District Munsif, Thirumangalam, by Judgment and Decree, dated 20.09.2004, dismissed the suit.

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GURUVAMMAL Vs. ALAGAMMAL

Referred Judgements :-

JUDGEMENT

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