(1.) This Writ Petition has been filed seeking issuance of a Writ of Certiorari calling for the records of the Third Respondent in his proceedings in Na.Ka.A1/6656-2011, dated 16.08.2017 and to quash the same.
(2.) Heard both sides.
(3.) By consent, the main Writ Petition itself is taken up for final disposal.