LABORATE PHARMACEUTICAL INDIA LTD. Vs. UNION OF INDIA

Referred Judgements :-

MACLEODS PHARMACEUTICALS LIMITED,VS. UNION OF INDIA [REFERRED TO]
VINCENT PANIKURLANGARA VS. UNION OF INDIA [REFERRED TO]
VELLORE CITIZENS WELFARE FORUM VS. UNION OF INDIA [REFERRED TO]
STATE OF TAMIL NADU VS. P KRISHNAMURTHY [REFERRED TO]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED TO]
CENTRE FOR ENVIRONMENT LAW, WWF-I VS. UNION OF INDIA [REFERRED TO]
SELVI J. JAYALALITHAA VS. STATE OF KARNATAKA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. CRICKET ASSOCIATION OF BIHAR [REFERRED TO]
MACKINON MACKENZIE & COMPANY LTD VS. MACKINNON EMPLOYEES UNION [REFERRED TO]
ZUARI CEMENT LTD. VS. REGIONAL DIRECTOR E.S.I.C. HYDERABAD AND ORS. [REFERRED TO]