LAWS(MAD)-2017-11-19

V.B. KAMALANATHAN Vs. K. JAYASREE.

Decided On November 07, 2017
V.B. Kamalanathan Appellant
V/S
K. Jayasree. Respondents

JUDGEMENT

(1.) This revision case has been filed challenging the order passed by the II Additional Family Court at Chennai at 24.3.2017 made in M.P. No. 198 of 2016 in M.C. No. 145 of 2012.

(2.) The necessary facts which are required to be noticed for the disposal of this revision case are as follows:

(3.) When this revision case came up for initial hearing, my predecessor, by order dated 18.4.2017, passed the following order: