RITCHIE DAMIAN Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) "If I was asked to name any particular article in this Constitution as the most important - an article without which the Constitution would be a nullity - I could not refer to any other article except this one. It is the very soul of the Constitution and the heart of it."

(2.) Seeking direction for transfer of the complaint from the file of the second respondent to the third respondent and for registration and investigation of the case, this petition has been filed.

(3.) Brief facts:-