P. BALARAMAN Vs. ISWARYAM APARTMENT OWNERS

Referred Judgements :-

PUTHIAVINAYAGAM PILLAI V. SIVASANKARAN PILLAI [REFERRED TO]
NANJAMMAL V. MARAPPA GOUNDER [REFERRED TO]
ARUNACHALAM PILLAI V. SORIMUTHU PILLAI [REFERRED TO]
G.KESAVAN V.RANGA REDDY [REFERRED TO]
HYDERABAD CRICKET ASSOCIATION SECUNDERABAD V. .CAMBRIDGE CRICKET CLUB [REFERRED TO]
PONNAIYAN ALIAS PONNUSAMY GOUNDER V. KARUPPAKKAL ALIAS PONNAYAL [REFERRED TO]
GOPALAKRISHNAN V. C.ASOKAN [REFERRED TO]
JANAB S.S.KAJA ALAVUDEED THROUGH HIS POWER AGENT JANAB K.A.YUSUF V. SITHI JAMIL [REFERRED TO]
K.KRISHNAMOORTHY V. NAGAMMAL [REFERRED TO]
PERIYAR NAGAR CHRISTIAN ASSOCIATION (REGD.),REP.BY ITS PRESIDENT,MR.FRANK MOSES,V. PERIYAR NAGAR CSI CHURCH,DIOCESE OF MADRAS,REP.BY ITS PRESBYSTER -IN-CHARGE [REFERRED TO]
BENGAL WATERPROOF LIMITED VS. BOMBAY WATERPROOF MANUFACTURING COMPANY [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
T S Sridharan VS. M F Simon [REFERRED TO]