VIJAYAN Vs. THE DISTRICT COLLECTOR MADURAI DISTRICT

JUDGEMENT

(1.) These writ appeals have been preferred by the writ petitioner in W.P. (MD) No.9628 of 2015 and 16313 of 2013.

(2.) Both the matters pertain to same issue relating to the statue of a Freedom Fighter erected by the appellant in his property.

(3.) W.P.(MD) No.16313 of 2013 was filed by the appellant to forbear the respondents from causing any obstruction in the unveiling of statue of the Freedom Fighter Theeran Chinnamalai to be held on his Birth Anniversary on 15.11.2013 in the property of the appellant - Sangam called as Gounder Maha Jana Sangam, Alanganallur, Madurai District.