LAWS(MAD)-2017-1-388

CECEILKUMAR SUNDER (DIED) Vs. LUSY RANI

Decided On January 23, 2017
Ceceilkumar Sunder (Died) Appellant
V/S
Lusy Rani Respondents

JUDGEMENT

(1.) This Civil Revision Petition has been filed against the fair and decreetal order dated 08.11.2016, passed in I.A.No.586 of 2015 in O.S.No.98 of 2010, on the file of the I Additional Subordinate Court, Tirunelveli.

(2.) Facts of the case:-

(3.) Against the said order of dismissal dated 08.11.2016, the petitioners have come out with the present Civil Revision Petition.