REGENT COMPUTRONICS PVT. LTD.

BAGYALAKSHMI Appellant

V/S

KANAGARAJ Respondents

Referred Judgements :-

SUMTIBAI AND OTHERS V. PARAS FINANCE CO. MANKANWAR [REFERRED TO]
ANIL KUMAR SINGH VS. SHIVNATH MISHRA ALIAS GADASAGURU [REFERRED TO]
VIJAY PRATAP VS. SAMBHU SARAN SINHA [REFERRED TO]
KASTURI VS. IYYAMPERUMAL [REFERRED TO]
KASTURI VS. IYYAMPERUMAL [REFERRED TO]
BHARAT KARSONDAS THAKKAR VS. KIRAN CONSTRUCTION CO [REFERRED TO]
BHARAT KARSONDAS THAKKAR VS. KIRAN CONSTRUCTION CO [REFERRED TO]
M SATHISHKUMAR VS. M RAMASAMY [REFERRED TO]
LEELAVATHI VS. SRI VENKATESWARA FINANCE [REFERRED TO]
KRISHNAN VS. P PALANISAMY [REFERRED TO]
SAIVASAMY THEVAR DIED VS. RAJASEKARAN [REFERRED TO]
MANIKANDAN VS. ISMAIL [REFERRED TO]

JUDGEMENT

(1.) The defendants are the revision petitioners before this Court, challenging the order passed in I.A.No.381 of 2013 in O.S.No.760 of 2009 dated 03.10.2013.

(2.) Originally, the suit has been filed by the first respondent/plaintiff against this petitioners/defendants for specific performance. On receiving of summons, this petitioners/ defendants have filed their written statement by denying the above allegations.

(3.) While pendency of the above suit, this petitioners/defendants has filed an application in I.A.No.381 of 2013 for impleading one Mr.Ravikumar, the Ex. Branch Manager, Syndicate Bank, Avinashi Road, Coimbatore, who is presently working as Manager, REPCO Bank, Upplipalayam, Coimbatore, as fifth defendant in the suit.

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BAGYALAKSHMI Vs. KANAGARAJ

Referred Judgements :-

JUDGEMENT

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