(1.) This Criminal Original petition is filed for issuing a direction to the second respondent to unseal and unlock the petitioner's business premises situated in Door No.560/4/452, at Kaveri Street, Mettur Main Road, Bavani, Erode District, except the property seized in Crime No.846 of 2017 registered on the file of the second respondent police within the period that may be stipulated by this Court.
(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondents.
(3.) The petitioner states that he is the proprietor of a concern, by name, Shri Vigneshwara Textiles and he is manufacturing Jute bags, Shopping bags, Handloom Cloth bags and Non-oven bags. It is further stated that the petitioner is running the business in the name and style of S.V.T. The petitioner further states that he is having manufacturing unit in Door No.560/4/452, at Kaveri Street, Mettur Main Road, Bavani, Erode District. It is stated that the petitioner is also having his own machines for cutting, stitching, printing and packing the jute bags and big shoppers.