(1.) Challenge in this second appeal is made to the Judgment and Decree dated 17.04.2001 made in A.S.No.105 of 1998 on the file of the Subordinate Court, Sankari reversing the Judgment and Decree dated 30.10.1998 made in O.S.No.117 of 1996 on the file of the District Munsif Court, Tiruchengode.
(2.) Parties are referred to as per their rankings in the trial Court.
(3.) Suit for specific performance