(1.) Heard Mr.V.Kasinatha Bharathi, learned counsel appearing for the petitioner and Mr.R.S.Selvam, learned Government Advocate appearing for the respondents.
(2.) The charge memo issued against the petitioner in proceedings dated 26.09.2013 by the third respondent is under challenge in this writ petition.
(3.) The third respondent issued the charge memo and the allegations set out in the charge memo are as extracted here under: