(1.) Whether the suit sale agreement dated 28.12.2003 is valid and genuine under law?
(2.) Whether the plaintiff is entitled to decree for specific performance as prayed for?
(3.) Whether the plaintiff is entitled to refund of advance amount as prayed for?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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