R BALASUBRAMANIAM Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) Heard the learned counsel appearing for the petitioner and Mr.R.Vijayakumar, learned Additional Government Pleader, who takes notice for respondents 1 to 3, 5, 7, 8 and 11.

(2.) The writ petition has been filed seeking issuance of a writ of mandamus forbearing the Respondents 1 to 11 herein their men and sub ordinates from granting approval of Dealership/ letter of Intent/ Consent/NOC to and in favour of the 12th Respondent herein for establishing Hindustan Petroleum Corporation Limited Retail Outlet Petrol Bunk in the site situate at Old Town Survey No.203/2A3, New Town Survey No.9 and 10 of Block No.28 Dharapuram Municipal Revenue Ward No.6, Dharapuram Town, Tirupur District.

(3.) The writ petition is totally misconceived. Hence, it is disposed of. No costs. The connected miscellaneous petition is closed.