(1.) The lis between the parties is relating to 01 Cent of land and in which, Cent is in dispute.
(2.) The unsuccessful plaintiffs are the appellants herein.
(3.) For the sake of convenience, the parties are referred to as per the ranking before the Trial Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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