(1.) The first defendant is the revision petitioner in all these revisions.
(2.) The brief facts of the case would run thus:
(3.) Aggrieved by the said order, the present revisions are preferred by the first defendant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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