REGENT COMPUTRONICS PVT. LTD.

M/S. Inno Estates Private Limited Appellant

V/S

Dispute Resolution Panel 2, Office Of The Dispute Resolution Panel Respondents

Referred Judgements :-

INTIMATE FASHIONS (INDIA) (P,) LTD. V. ASSISTANT COMMISSIONER OF INCOME-TAX,COMPANY CIRCLE II(3),CHENNAI [REFERRED TO]
M/S. RAIN CEMENTS LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]

JUDGEMENT

(1.) This writ petition is filed challenging the order of the 1st respondent dated 10.11.2016 and consequential order of the 2nd respondent dated 18.11.2016.

(2.) The case of the petitioner is as follows:

(3.) The respondents filed counter affidavit, wherein it is stated as follows:

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M/S. INNO ESTATES PRIVATE LIMITED Vs. DISPUTE RESOLUTION PANEL 2, OFFICE OF THE DISPUTE RESOLUTION PANEL

Referred Judgements :-

JUDGEMENT

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