KLN MOTOR AGENCIES PVT LTD , GUINDY INDUSTRIAL ESTATE Vs. ASSISTANT COMMISSIONER (CT)AMAINDAKARAI ASSESSMENT CIRCLE

JUDGEMENT

(1.) These writ appeals are directed against the order dated 03.02.2017 passed in W.P. Nos. 2595 to 2598 of 2017.

(2.) The facts that led to the filing of the writ petitions are :

(3.) Heard the learned counsel for the appellant and the learned Additional Government Pleader appearing for the respondent.