REGENT COMPUTRONICS PVT. LTD.

M.S. Dhanasingh (Deceased) Appellant

V/S

Inbam Padmini Selvaraj Respondents

Referred Judgements :-

VEERAMALAI VANNIAR (DEAD) V. THADIKARA VANNIAR [REFERRED TO]
BOLE NAIDU V. N. KOTHANDARAMA PILLAI [REFERRED TO]
ALOKA BOSE V. PARMATMA DEVI [REFERRED TO]
D. KAMALAVATHI V. P. BALASUNDARAM (DECEASED) [REFERRED TO]
VISWESARDAS GOKULDAS VS. B K NARAYAN SINGH [REFERRED TO]
OUSEPH VARGHESE VS. JOSEPH ALEY [REFERRED TO]
R K MOHAMMAD UBAIDULLAH VS. HAJEE C ABDUL WAHAB [REFERRED TO]
RAM NIWAS DEAD VS. BANO [REFERRED TO]
R K PRAVATHARAJ GUPT VS. K C JAYADEVA REDDY [REFERRED TO]
GUNWANTBHAI MULCHAND SHAH VS. ANTON ELIS FAREL [REFERRED TO]
SANGA THEVAR VS. THANUKODI AMMAL [REFERRED TO]
S M GOPAL CHETTY VS. RAMAN ALIAS NATESAN AND [REFERRED TO]
B NEMI CHAND JAIN VS. G RAVINDRAN [REFERRED TO]
BHUP NARAIN SINGH VS. GOKUL CHAND MAHTON [REFERRED TO]
HANSA V. GANDHI VS. DEEP SHANKAR ROY [REFERRED TO]
P V GURU RAJ REDDY VS. P NEERADHA REDDY [REFERRED TO]
R.K. ROJA VS. U.S.RAYUDU AND ANOTHER [REFERRED TO]

JUDGEMENT

(1.) This appeal suit has been preferred calling in question, the legality and validity of the judgment and decree dated 22.12.2011 passed in O.S. No.4121 of 2011 on the file of the City Civil Court, (VII Additional Court), Chennai (for brevity "the Trial Court"), whereby and where under, the Trial Court has rejected the plaint filed by the deceased first appellant, viz., M.S. Dhanasingh.

(2.) Originally, this appeal suit was filed by M.S. Dhanasingh, who was the plaintiff before the Trial Court. Since he breathed his last during the pendency of this appeal suit, his legal heirs were brought on record as appellants 2 to 8.

(3.) However, for the sake of convenience and to avoid prolixity, the parties will be referred to as per their rankings before the Trial Court, i.e., the deceased first appellant will be referred to as plaintiff and the respondents 1 and 2 will be referred to as defendants 1 and 2 respectively.

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M.S. DHANASINGH (DECEASED) Vs. INBAM PADMINI SELVARAJ

Referred Judgements :-

JUDGEMENT

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