N. PERIYASAMY Vs. STATE

Referred Judgements :-

STATE OF U.P. V. DR. SANJAY [REFERRED TO]
K. RAMAKRISHNA V. STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN V. FATEHKARAN MEHDU [REFERRED TO]
SURJIT KAUR V. JAIMAT RAI [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
UNION OF INDIA VS. PRAFULLA KUMAR SAMAL [REFERRED TO]
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA VS. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
ARUN VYAS VS. ANITA VYAS [REFERRED TO]
STATE OF MADHYA PRADESH VS. MOHAN LAL SONI [REFERRED TO]
T T ANTHONY VS. STATE OF KERALA [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
RUMI DHAR VS. STATE OF WEST BENGAL [REFERRED TO]
PADAL VENKATA RAMA REDDY ALIAS RAMU VS. KOVVURI SATYANARAYANA REDDY [REFERRED TO]
STATE OF UTTAR PRADESH VS. JITENDRA KUMAR SINGH [REFERRED TO]
Palagani Veeraraghavulu VS. State [REFERRED TO]
KURIACHAN CHACKO VS. STATE OF KERALA [REFERRED TO]
GURBAKSH SINGH VS. VIR BHAN [REFERRED TO]
SURENDER KAUSHIK VS. STATE OF UTTAR PRADESH [REFERRED TO]
ISAAC ISANGA MUSUMBA VS. STATE OF MAHARASHTRA [REFERRED TO]
MOTI RAM VS. EMPEROR [REFERRED TO]