K JAYARAMAN Vs. DISTRICT COLLECTOR

Referred Judgements :-

SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
SUPREME COURT P.S.SOMANATHAN AND OTHERS V. DISTRICT INSURANCE OFFICER AND ANOTHER. [REFERRED TO]
S.KRISHNASWAMY VS. THE STATE OF TAMILNADU AND OTHERS [REFERRED TO]
KHATRI II VS. STATE OF BIHAR [REFERRED TO]
KHATRI IV VS. STATE OF BIHAR [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [REFERRED TO]
NILABATI BEHERA ALIAS LAUTA BEHERA VS. STATE OF ORISSA [REFERRED TO]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ACHUTRAO HARIBHAU KHODWA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHALLA RAMKRISHNA REDDY [REFERRED TO]
M S GREWAL VS. DEEP CHAND SOOD [REFERRED TO]
PRAMODKUMAR RASIKBHAI JHAVERI VS. KARMASEY KUNVARGI TAK [REFERRED TO]
UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED TO]
USHA RAJKHOWA VS. PARAMOUNT INDUSTRIES [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
S. MANJULA DEVI VS. BRIJPAL SINGH [REFERRED TO]