SUBASH Vs. STATE

Referred Judgements :-

HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
SHAMBHU NATH MEHRA VS. STATE OF AJMER [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF WEST BENGAL VS. MIRA MOHAMMAD OMAR [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF RAJASTHAN VS. BHAWANI [REFERRED TO]
RADHA MOHAN SINGH ALIAS LAL SAHEB VS. STATE OF U P [REFERRED TO]
MAHESH JANARDHAN GONNADE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJENDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
GOVINDAPPA VS. STATE OF KARNATAKA [REFERRED TO]
PARAMJEET SINGH ALIAS PAMMA VS. STATE OF UTTARAKHAND [REFERRED TO]
STATE OF M P VS. RAMESH [REFERRED TO]
MRINAL DAS VS. STATE OF TRIPURA [REFERRED TO]
K VENKATESHWARLU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
ATTYGALLE VS. KING [REFERRED TO]
STEPHEN SENEVIRATNE VS. KING [REFERRED TO]
KHACHAR DIPU @ DILIPBHAI NAKUBHAI VS. STATE OF GUJARAT [REFERRED TO]
ARJUN AND ANR. ETC. VS. STATE OF CHHATTISGARH [REFERRED TO]