THE SECRETARY VIRUDHUNAGAR HINDU NADARS SENTHIKUMARA NADAR COLLEGE COMMITTEE, VIRUDHUNAGAR Vs. DR. K. RAJARAM PANDIAN & ORS.

Referred Judgements :-

STATE BANK OF BIKANER & JAIPUR V. NEMI CHAND NALWAYA [REFERRED TO]
BOARD OF DIRECTORS,H.P.T.C. V. K.C. RAHI [REFERRED TO]
HUKUMDEV NARAIN YADAV VS. LALIT NARAIN MISHRA [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
MOHAMMAD ASHFAQ VS. STATE TRANSPORT APPELLATE TRIBUNAL U P [REFERRED TO]
RAMESHWARLAL VS. MUNICIPAL COUNCIL TONK [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
MONI SHANKAR VS. UNION OF INDIA [REFERRED TO]
CONSOLIDATED ENGINEERING ENTERPRISES VS. PRINCIPAL SECRETARY [REFERRED TO]
SHAKTI TUBES LTD VS. STATE OF BIHAR [REFERRED TO]
STATE OF U P VS. SAROJ KUMAR SINHA [REFERRED TO]
M|S M M HANDALAPPA A G BALASUBRAMANIA MUDALIAR AND COMPANY VS. H G KRISHNA REDDY AND COMPANY [REFERRED TO]
K M VALLIAPAN VS. JOINT DIRECTOR OF SCHOOL EDUCATION [REFERRED TO]
DEPUTY INSPECTOR GENERAL OF POLICE VS. S. SAMUTHIRAM [REFERRED TO]
M P STEEL CORPORATION VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
COMMISSIONER OF POLICE VS. SAT NARAYAN KAUSHIK [REFERRED TO]