C.PRABHAKARAN Vs. STATE

Referred Judgements :-

MUNSTER V. LAMB [REFERRED TO]
LALITA KUMARI V. GOVERNMENT OF UTTAR PRADESH [REFERRED TO]
CHINNATHAMBI @ SUBRAMANI V. STATE,REP. BY THE INSPECTOR OF POLICE,VELLAKOVIL POLICE STATION,TIRUPUR DISTRICT [REFERRED TO]
MOHAMAD ALI JINNA V. THE INTELLIGENCE OFFICER [REFERRED TO]
MOHAMED ALI V. THE STATE [REFERRED TO]
SUGESAN TRANSPORT PVT. LTD. V. THE ASSISTANT COMMISSIONER OF POLICE [REFERRED TO]
MOTTAI THEVAR VS. STATE OF TAMIL NADU [REFERRED TO]
SENGOL VS. STATE REP BY THE INSPECTOR OF POLICE R S MANGALAM POLICE STATION [REFERRED TO]
MD SAHABUDDIN VS. STATE OF ASSAM [REFERRED TO]
S. SHAJIN VS. STATE [REFERRED TO]
BUHARI SONS PVT. LTD. VS. STATE OF TAMIL NADU [REFERRED TO]
SUDALAIMANI VS. STATE [REFERRED TO]