(1.) The appellant in the present appeal is the husband of the respondent herein.
(2.) The brief facts of the case are as follows:
(3.) Challenging the same, the present appeal has been filed by the husband.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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