EDELWEISS ASSET RECONSTRUCTION COMPANY EDELWEISS HOUSE, OFF C.S.T. ROAD KALINA CHENNAI Vs. VINTAGE FOODS & INDUSTRIES LTD.

Referred Judgements :-

EMPEROR V. MUMTAZ HUSAIN [REFERRED TO]
KEMP V. BALNE [REFERRED TO]
ARTHUR JOHN SPECMAN V. PLUMSTEAD DISTRICT BOARD OF WORKS [REFERRED TO]
COOPER V. WANDSWORTH BOARD OF WORKS [REFERRED TO]
DREW V. DREW AND LEBURA [REFERRED TO]
JAMES DUNBER SMITH V. HER MAJESTY THE QUEEN [REFERRED TO]
BOARD OF EDUCATION V. RICE [REFERRED TO]
COMMR. OF INCOME-TAX EXCESS PROFIT TAX V. PARASRAM JETHANAND,A.I.R [REFERRED TO]
EMPEROR V. ISMAIL SAYAD SAHEB MUJAWAR [REFERRED TO]
GENERAL COUNCIL OF MEDICAL EDUCATION & REGISTRATION OF U.K. V. SANCKMAN [REFERRED TO]
HOOKINGS V. SMETHWICK LOCAL BOARD OF HEALTH [REFERRED TO]
MANMATHA NATH BISWAS V. EMPEROR [REFERRED TO]
RAY V. LOCAL GOVERNMENT BOARD [REFERRED TO]
VIONET V. BARRETT [REFERRED TO]
BALKRISHNA HARI PHANSALKAR V. EMPEROR [REFERRED TO]
FAIRMOUNT INVESTMENTS LTD.,V. SECRETARY TO STATE FOR ENVIRONMENT [REFERRED TO]
GOVIND V. STATE (GOVT. OF NCT OF DELHI) [REFERRED TO]
IN RE R.N. (AN INFANT) [REFERRED TO]
ISWARI PRASAD V. N.B.SEN [REFERRED TO]
JEYA V. SUNDARAM IYYAR [REFERRED TO]
M/S. WORLD WIDE BRANDS INV. V. SMT.DAYAVANTHI JHAMNADAS HINDUJA [REFERRED TO]
MANAGING DIRECTOR,MAKKAL THOLAI THODARPU KUZHUMAN LTD.,V. V.MUTHULAKSHMI [REFERRED TO]
RAM SARAN V. BHAGWAT PRASAD [REFERRED TO]
REGINA V. SECRETARY OF STATE FOR HOME AFFAIRS EX PARTE HOSENBALL [REFERRED TO]
RIDGE V. BALDWIN [REFERRED TO]
SPACKMAN V. PLUMSTEAD DISTRICT BOARD OF WORKS [REFERRED TO]
STATE,THROUGH SPECIAL CELL,NEW DELHI V. NAVJOT SANDHU @ AFSHAN GURU [REFERRED TO]
SUTLEJ COTTON MILLS LTD V. COMMR,OF INCOME-TAX,WEST BENGAL [REFERRED TO]
UMA NATH PANDEY V. STATE OF U.P. [REFERRED TO]
UMAJI KESHAO MESHRAM V. SMT. RADHIKABAI [REFERRED TO]
JODHEY V. STATE [REFERRED TO]
STATE OF BOMBAY V. HEMAN SANTLAL [REFERRED TO]
PROVINCE OF BOMBAY VS. KHUSHALDAS S ADVANI SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVE A GOVINDRAM KHUSHALDAS AND B RAMCHAND KHUSHALDAS [REFERRED TO]
WARYAM SINGH VS. AMARNATH [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
SATYANARAYAN LAXMINARAYAN HEGDE VS. MALLIKARJUN BHAVANAPPA TIRUMALE [REFERRED TO]
DWARKA NATH VS. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR [REFERRED TO]
CUSTODIAN OF EVACUEE PROPERTY BANGALORE IN ALL APPEALS VS. KHAN SAHEB ABDUL SHUKOOR [REFERRED TO]
T PREM SAGAR VS. STANDARD VACUUM OIL COMPANY MADRAS [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. BINAPAIRI DEI [REFERRED TO]
SARPANCH LONAND GRAMPANCHAYAT VS. RAMGIRI GOSAVI [REFERRED TO]
UNION OF INDIA VS. P K ROY [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
JT REGISTRAR 0F CO OPERATIVE SOCIETIES MADRAS VS. P S RAJAGOPAL NAIDU [REFERRED TO]
MUNI LAL VS. PRESCRIBED AUTHORITY [REFERRED TO]
TRIMBAK GANGADHAR TELANG VS. RAMCHANDRA GANESH BHIDE [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
GANPAT LADHA VS. SASHIKANT VISHNU SHINDE [REFERRED TO]
CHANDRASEKHAR SINGH VS. SIYA RAM SINGH [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
BABY VS. TRAVANCORE DEVASWOM BOARD [REFERRED TO]
OUSEPH MATHAI VS. M ABDUL KHADIR [REFERRED TO]
RUPA ASHOK HURRA VS. ASHOK HURRA [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
STATE VS. NAVJOT SANDHU alias AFSHAN GURU [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
RANJEET SINGH VS. RAVI PRAKASH [REFERRED TO]
B K MUNIRAJU VS. STATE OF KARNATAKA [REFERRED TO]
RAMACHAMI VS. STATE PROSECUTOR [REFERRED TO]
UDHAYABHANU VS. RANGANAYAKI [REFERRED TO]
RYOTS OF GARABANDHO VS. ZEMINDAR OF PARLAKIMEDI [REFERRED TO]