KALIYAPERUMAL (DECEASED) Vs. SELLAM

JUDGEMENT

(1.) This second appeal is directed against the judgment and decree dated 11.10.1999 made in A.S.No.3/1997 on the file of the Additional District Judge, Villupuram reversing the judgment and decree dated 30.09.96 made in O.S. No.187/95 on the file of the Additional District Munsif Court, Ulundurpet.

(2.) Parties are referred to as per their rankings in the trial Court.

(3.) Suit for permanent injunction.