(1.) This application is filed to revoke the leave granted by this court in the Application No.2572 of 2013 on 25.06.2013.
(2.) The brief case of the applicants is as follows :
(3.) Brief contentions of the counter filed by the respondent is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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