U RAM BABU Vs. G DEVAKUMAR

JUDGEMENT

(1.) The suit is filed for recovery of a sum of Rs.1,31,51,670/- along with interest at the rate of 12% per annum on the sum of Rs.1,30,00,000/- from the date of plaint till the date of realization and for costs.

(2.) The brief facts of the case of the plaintiffs are as follows:

(3.) The brief averments of the written statement filed by the first defendant and adopted by the second defendant :