METROPOLITAN TRANSPORT CORPORATION LTD. REPRESENTED BY ITS MANAGING DIRECTOR NO. 2, PALLAVAN SALAI CHENNAI Vs. S. SANTHI

JUDGEMENT

(1.) This Civil Revision Petition is filed by the first defendant in OS No.31 of 2014 on the file of District Munsif Court, Perambalur to strike off the plaint filed by the first respondent/plaintiff, with exemplary costs.

(2.) The brief facts of the case would run thus:

(3.) Challenging the same, the present revision is filed by the first defendant seeking to strike off the plaint.