P M M NANDAGOPAL Vs. COLLECTOR VELLORE DISTRICT

JUDGEMENT

(1.) This writ petition turns on a very narrow compass.

(2.) When the matter was called, there was no representation for the writ petitioner.

(3.) The writ petition is of the year 2005. To be precise, the writ petition was filed on 26.10.2005 and the writ petition is pending in this Court over 12 years now.