LAWS(MAD)-2017-1-466

SOORIAH NAICKAR Vs. SUBBAIAH

Decided On January 23, 2017
Sooriah Naickar Appellant
V/S
SUBBAIAH Respondents

JUDGEMENT

(1.) This Civil Revision Petition has been filed against the fair and decreetal order dated 02.06.2015, passed in I.A.No.614 of 2014 in O.S.No.79 of 2014, on the file of the District Munsif Court, Virudhunagar.

(2.) Facts of the case:-

(3.) Against the said order of dismissal dated 02.06.2015, the petitioners have come out with the present Civil Revision Petition.