LAWS(MAD)-2017-12-302

PALANIVEL Vs. MUTHU GOUNDER

Decided On December 22, 2017
PALANIVEL Appellant
V/S
MUTHU GOUNDER Respondents

JUDGEMENT

(1.) This second appeal is directed against the judgment and decree dated 12.07.2001 passed in A.S.No.99/1998 on the file of the Subordinate Court, Kallakurichi, reversing the judgment and decree dated 13.07.1998 passed in O.S.N.835/1990 on the file of the First Additional District Munsif Court, Kallakurichi.

(2.) Parties are referred to as per their rankings in the trial Court.

(3.) Suit for declaration and permanent injunction.