(1.) This Writ Appeal has been filed to set aside the Order dated 13.11.2013 made in W.P.No.10429 of 2007.
(2.) The Brief facts of the case are as follows:
(3.) Aggrieved against the Order of the learned Single Judge, the Corporation has filed the present writ appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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