REGENT COMPUTRONICS PVT. LTD.

P. Balasubramanian Appellant

V/S

S. Nainar Respondents

Referred Judgements :-

MURUGESAN V. KOTHANDAM [REFERRED TO]
MANOHARBAL V. VASHDEV [REFERRED TO]
ANSARI V. MOHAMMED ALI [REFERRED TO]
K RAMASUBBU VS. STATE [REFERRED TO]
MARIAGLORY VS. JOHN BRITTO ALIAS JOHN [REFERRED TO]
A. KRISHNA RAO VS. L. S. KUMAR [REFERRED TO]

JUDGEMENT

(1.) This Criminal Original Petition has been filed to quash PRC. No. 2 of 2011, pending on the file of the learned Judicial Magistrate No. I, Tirunelveli.

(2.) The brief facts of the case are as follows:

(3.) Heard the learned counsel for the petitioner and the learned counsel appearing for the respondent and perused the materials available on record.

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P. BALASUBRAMANIAN Vs. S. NAINAR

Referred Judgements :-

JUDGEMENT

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