SANTHOSAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI

JUDGEMENT

(1.) Mr.T.R.Janarthanan, Learned Additional Government Pleader, takes notice for the Respondents 1 to 3. Mr.M.Govindan, Learned Standing Counsel, takes notice for the Respondent No.4.

(2.) Heard both sides. No counter is filed on behalf of the Respondents.

(3.) By consent, the main Writ Petition itself is taken up for final disposal.