A. SOMASUNDARAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT

Referred Judgements :-

EXECUTIVE ENGINEER,BHADRAK (RANDB) DIVISION,ORISSA V. RANGADHAR MALLIK [REFERRED TO]
BURN STANDARD CO. LTD. V. SHRI DINABANDHU MAJUMDAR [REFERRED TO]
STATE OF ASSAM VS. DAKSHA PRASAD DEKA [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. M HAYAGREEV SARMA [REFERRED TO]
UNION OF INDIA VS. HARNAM SINGH [REFERRED TO]
SECRETARY AND COMMISSIONER HOME DEPARTMENT VS. R KIRUBAKARAN [REFERRED TO]
STATE OF TAMIL NADU VS. TV VENUGOPALAN [REFERRED TO]
CHIEF MEDICAL OFFICER VS. KHADEER KHADRI [REFERRED TO]
UNION OF INDIA OTHERS VS. KANTILAL HEMATRAM PANDYA [REFERRED TO]
G M BHARAT COKING COAL LTD VS. SHIB KUMAR DUSHAD [REFERRED TO]
STATE OF UTTAR PRADESH VS. GULAICHI [REFERRED TO]
STATE OF PUNJAB VS. S C CHADHA [REFERRED TO]
STATE OF PUNJAB VS. MOHINDER SINGH [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF MADRAS VS. M MANICKAM [REFERRED TO]
STATE OF M P VS. PREMLAL SHRIVAS [REFERRED TO]
HIGH COURT OF ANDHRA PRADESH VS. N SANYASI RAO [REFERRED TO]