(1.) THE learned counsel appearing for the petitioners, has submitted that these Writ Petitions may be dismissed as withdrawn and he has also filed a letter to that effect before the High Court Registry. In view of the same, these Writ Petitions are dismissed as withdrawn. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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