LAWS(MAD)-2007-11-128

J KURSHIT BEGUM Vs. COLLECTOR TIRUVANNAMALAI DISTRICT COLLECTORATE

Decided On November 26, 2007
J.KURSHIT BEGUM Appellant
V/S
TAHSILDAR TIRUVANNAMALAI Respondents

JUDGEMENT

(1.) TODAY, when the matter was taken up for hearing, the learned counsel appearing for the petitioner had sought the permission of this Court to withdraw the writ petition. He has also made an endorsement to that effect.

(2.) BASED on the endorsement made by the learned counsel appearing for the petitioner, the writ petition is dismissed as withdrawn. No costs.