LAWS(MAD)-2007-12-120

S DAMODARAN Vs. REVENUE DIVISIONAL OFFICER

Decided On December 18, 2007
S.SARALA DEVI Appellant
V/S
TAHSILDAR Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioners, on an earlier occasion, i. e. , on 17. 12. 2007. Even today, there is no representation on behalf of the petitioners. Hence, this petition is dismissed for non-prosecution. No costs.