LAWS(MAD)-2007-9-431

DISTRICT COLLECTOR Vs. J ARUL LUTHER SINGH

Decided On September 21, 2007
DISTRICT COLLECTOR Appellant
V/S
J.ARUL LUTHER SINGH Respondents

JUDGEMENT

(1.) COMMON ORDER Heard the learned counsels appearing for the parties.

(2.) THESE writ petitions have been filed by the State Government against the common order dated 27.12.2002 passed by the Tamil Nadu Administrative Tribunal in O.A. Nos. 6809 of 2000 and other connected Original Applications, which had been filed by different applicants seeking employment.

(3.) THESE matters were taken up along with similar Applications and the following order was passed: (2007) 6 MLJ 112 at 114