LAWS(MAD)-2007-11-656

KARUPPASWAMY THEVAR Vs. STATE

Decided On November 22, 2007
Karuppaswamy Thevar Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) A cut injury involving left hand little and ring finger with bleeding;

(2.) A linear cut injury over right side frontal the neck 10 X 5 cm exposing blood vessels muscles air leacked;

(3.) A incised cut injury 10cm X 3 cm X 1 cm over the right arm upper lateral aspect;