LAWS(MAD)-2007-12-223

THEERTHAGIRI Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT DHARMAPURI

Decided On December 20, 2007
THEERTHAGIRI Appellant
V/S
DISTRICT COLLECTOR, DHARMAPURI DISTRICT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 19/12/2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.