N RADHAKRISHNAN Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) AGGRIEVED by the order of the learned Single Judge dated 01. 10. 2004 made in W. P. No. 1499 of 1997, the writ petitioners, whose lands are under acquisition, preferred the above writ appeal.

(2.) HEARD Mr. D. Shivakumaran, learned counsel for the appellants and Mr. K. Elango, learned Special Government Pleader for the respondents.

(3.) FOR convenience, we shall refer the parties, as arrayed before the learned single Judge.