(1.) THE learned counsel for the petitioner seeks to withdraw the revision and made an endorsement to that effect. He is permitted to withdraw the Civil Revision Petition. The Civil Revision Petition is dismissed as withdrawn. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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